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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(g)"Approved Annual Expenditure" means the expenditure incurred by an institution on the Salary of staff. Medicines, Rent of building, Technical books and periodicals, Stationery and Printing of Forms and Registers etc., Light and Water charges. Registration Audit Fees, Liveries, Clothing and Bedding, Diet, Utensils and other contingencies and such other recurring and non-recurring expenditure on Surgical equipment. Furniture, Laboratory, X-Ray equipment as may be necessary to run and to maintain the Institution.