Allahabad High Court
Vijay Pal Singh vs Commissioner Food & Civil Supplies & ... on 29 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 20315 of 1997 Petitioner :- Vijay Pal Singh Respondent :- Commissioner Food & Civil Supplies & Others Petitioner Counsel :- S.K. Mishra Respondent Counsel :- C.S.C. Hon'ble Shishir Kumar J.
This is a case of suspension of 1997. By efflux of time, the writ petition has become infructuous. Therefore, it is being dismissed as infructuous. Interim order, if any, is hereby discharged. No order as to costs.
Order Date :- 29.7.2010 Meenu