Patna High Court - Orders
Md. Shamsuddin & Ors vs State Of Bihar & Anr on 25 April, 2016
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.17525 of 2016
Arising Out of PS.Case No. -538 Year- 2013 Thana -NALANDA COMPLAINT CASE District-
NALANDA (BIHARSHARIFF)
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Md. Shamsuddin & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Bipin Kumar
For the Opposite Party/s : Mr. Shyam Kumar Singh (App)
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
2 25-04-2016Let the defect be ignored at the risk of the counsel for the petitioners.
(Dinesh Kumar Singh, J) Shageer/-
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