Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 376(1)] [Section 376] [Entire Act]

State of Gujarat - Subsection

Section 376(1)(e) in The Gujarat Provincial Municipal Corporations Act, 1949

(e)carry on within the City, or use any premises for, the trade or operation of a farrier.