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State of Rajasthan - Section

Section 13 in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

13. Preparation of fixation statement.

- On receipt of option under Rule 6 and the declaration under Rule II the Executive Officer shall prepare a fixation statement in quadruplicate in Form '3' appended to these Rules and shall furnish the same with service record to the Examiner.If any mistake is found the Examiner may refer it back to the Executive Officer for necessary correction. After such statement is checked and found correct the Examiner shall endorse the same to the Chairman who shall thereon record his approval accordingly.