Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 1 in The Armed Forces Tribunal Act, 2007 1. Short title and commencement .-(1) This Act may be called the Armed Forces Tribunal Act, 2007. (2)It shall come into force on such [date] as the Central Government may, by notification, appoint.
