Rajasthan High Court - Jaipur
Jyoti Choudhary D/O Late Shri Sompal ... vs State Of Rajasthan on 20 January, 2020
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Bail Cancellation Application No. 46/2019
Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner
Versus
State Of Rajasthan and anr
----Respondents
Connected With S.B. Criminal Bail Cancellation Application No. 47/2019 Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner Versus State Of Rajasthan and anr
----Respondents S.B. Criminal Bail Cancellation Application No. 48/2019 Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner Versus State Of Rajasthan and anr
----Respondents For Petitioner(s) : Mr. Kapil Gupta For Respondent(s) : Mr. Laxman Meena, P.P. For Complainant : Mr. Deepak Chauhan HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 20/01/2020 Mr. Deepak Chauhan appears for the non-petitioner No.2/accused and seeks two weeks time to file reply to the application.
Time prayed for is allowed.
List after two weeks.
(MAHENDAR KUMAR GOYAL),J Sudha/1-3 (Downloaded on 24/01/2020 at 09:07:39 PM) Powered by TCPDF (www.tcpdf.org)