Madhya Pradesh High Court
Bewa Shashikala (Died) Lrs ... vs Gomti Prasad Pandey on 14 August, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4370 of 2023 (BEWA SHASHIKALA (DIED) LRS CHANDRAPRAKASH PANDEY AND OTHERS Vs GOMTI PRASAD PANDEY) Dated : 14-08-2023 Shri Vivek Baderiya - Advocate for the petitioners.
Counsel for the petitioners prays for and is granted two weeks' time to file order-sheets of the trial court to show that the parties were ready to argue on the application filed under Order 39 Rule 1 and 2 CPC.
List after two weeks.
(G.S. AHLUWALIA) JUDGE HS Signature Not Verified Signed by: HEMANT SARAF Signing time: 14-08-2023 19:37:16