Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 354(6)] [Section 354] [Entire Act]

State of Maharashtra - Subsection

Section 354(6)(a) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(a)the names of two or more candidates (whether continuing or not) as marked with the same number, and are next in order of preference;