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Punjab-Haryana High Court

Sat Bhushan vs Pswc And Ors on 23 December, 2014

Author: Harinder Singh Sidhu

Bench: Harinder Singh Sidhu

                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                        AT CHANDIGARH

            Date of decision: 23.12.2014
            CWP No. 26646 of 2014

            Sat Bhushan
                                                                                    --Petitioner
                                                  Versus
            P.S.W.C. and others
                                                                                ---Respondents

            Coram:             Hon'ble Mr. Justice Harinder Singh Sidhu

            1.          To be referred to the Reporters or not?
            2.          Whether the judgment should be reported in the Digest?

            Present:           Mr. J.P. Rana, Advocate
                               for the petitioner.
                               ****

           HARINDER SINGH SIDHU, J. (ORAL)

Learned counsel for the petitioner states that he may be permitted to withdraw the present writ petition to pursue his remedy before the departmental authority.

Dismissed as withdrawn with liberty aforesaid.


               23.12.2014                                    (HARINDER SINGH SIDHU)
                 Atul                                               JUDGE




ATUL KUMAR TRIPATHI
2014.12.24 15:40
I attest to the accuracy and
integrity of this document