Punjab-Haryana High Court
Sat Bhushan vs Pswc And Ors on 23 December, 2014
Author: Harinder Singh Sidhu
Bench: Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Date of decision: 23.12.2014
CWP No. 26646 of 2014
Sat Bhushan
--Petitioner
Versus
P.S.W.C. and others
---Respondents
Coram: Hon'ble Mr. Justice Harinder Singh Sidhu
1. To be referred to the Reporters or not?
2. Whether the judgment should be reported in the Digest?
Present: Mr. J.P. Rana, Advocate
for the petitioner.
****
HARINDER SINGH SIDHU, J. (ORAL)
Learned counsel for the petitioner states that he may be permitted to withdraw the present writ petition to pursue his remedy before the departmental authority.
Dismissed as withdrawn with liberty aforesaid.
23.12.2014 (HARINDER SINGH SIDHU)
Atul JUDGE
ATUL KUMAR TRIPATHI
2014.12.24 15:40
I attest to the accuracy and
integrity of this document