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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(5)The Ad-hoc Executive Committee may be constituted from only among those persons who are eligible to be elected to the Executive Body of the Association at the time of commencement of the Ordinance.