Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(a) in The Orissa Industrial Infrastructure Development Corporation Act, 1980 (a)all amounts received by the Corporation from the State Government by way of grants, subventions, loans, advances or otherwise;
