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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(1) in The Orissa Land Reforms (General) Rules, 1965

(1)The draft [* * *] [Deleted by Notification No. 42688-Re-157/76-D.3.6.1976.] Assessment Roll shall be in Form No. 9.