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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2) in The West Bengal Restriction on Construction in Unsafe Areas Act, 1979

(2)An appeal under sub-section (1) shall be disposed of by the officer not below the rank of a Secretary to the Government or a Divisional Commissioner appointed by the State Government in that behalf, in the manner prescribed.