Bombay High Court
Parle Biscuits Pvt. Ltd vs Singh Cold Storage Pvt. Ltd. And Anr on 7 August, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1 OF 2015
In
COMMERCIAL SUIT 3 OF 2015
Parle Biscuits Pvt. Ltd. ....Petitioner
V/S
Singh Cold Storage Pvt. Ltd. And Anr. ....Respondent
CORAM : R. I. CHAGLA, J
DATE : 7th August, 2019
P.C. :
Due to paucity of time the matter is adjourned as per CMIS date. Ad-interim relief if any to continue till then.
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