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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(c) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(c)oversee and monitor the working of old-age homes in the district so as to ensure that they confirm to the standards laid down in these rules, and any other guidelines and orders of the State Government ;