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State of Uttar Pradesh - Section

Section 16 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

16. Stranded sleepers.

- Stranded sleepers of a ghal will be brought down by the next Ghal following it. These will be paid for at rates fixed by the Divisional Forest Officer. Where sleepers of a Ghal are carried forward by the current into a Ghal going ahead nothing will be payable.