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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5) in Madhya Pradesh Private Security Agencies Rules, 2012

(5)First level and second level supervisors concerned with the management of security services rendered by the Private Security Agency, shall also be imparted training for a period not less than 15 days, minimum six hours every day, from a recognized institute. For persons having experience of defense, paramilitary or police service, a condensed course of one week duration shall suffice. In addition to the subjects for the training of security guards, they shall also be imparted training in criminal law, police working, leadership and managerial. skills.