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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(a) in The Haryana Legislative Assembly (Facilities to Members) Rules, 1979

(a)for construction of house the estimated cost of the construction or [rupees twelve lakhs] [Substituted for the words 'rupees eight lakhs' by Haryana Government Notification No. S.O. 58/H.A.9/1979/S.8/2003. Dated 7th April 2003.] whichever is less, in two equal instalments.