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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Companies (Temporary Restrictions On Dividends) Act, 1974

(1)The Companies (Temporary Restrictions on Dividends) Ordinance, 1974 , (1 of 1974 .) and the Companies (Temporary Restrictions on Dividends) Amendment Ordinance, 1974 , (9 of 1974 .) are hereby repealed.