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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

1. Short title applicability and Commencement.

(1)These rules may be called "the Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004".
(2)They shall apply for Admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses offered by the Colleges of Physical Education in the State.
(3)They shall come into force with immediate effect.
(4)Rules of Admission in the above courses in Physical Education shall be issued separately.