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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(e) in Land Revenue Assessment Rules, 1929

(e)any factors affecting the general prosperity of the tract [as an increase in water-logging] [For Haryana read 'such as an increase in water logging etc.' for brackted portion.] and thur and floods.]