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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(1) in Periyar University Act, 1997

(1)The Finance Committee shall consist of the following members, namely:-
(i)The Vice-Chancellor;
(ii)The Secretary to Government in-charge of Finance;
(iii)The Secretary to Government in-charge of Higher Education;
(iv)Three members nominated by the Syndicate from among its members of whom one shall be Professor and one shall be a person nominated to the Syndicate by the Chancellor.