Section 32(1) in Rajasthan Civil Services (Conduct) Rules, 1971
(1)The Rajasthan Government servant's Pensioner's Conduct Rules, 1950, so far in force and any Notification issued and orders made under any such rules to the extent to which they apply to the persons to whom these rules apply, are hereby repealed:Provided that -(i)such repeal shall not affect the previous operation of the said Rules, Notifications and orders or anything done or any action taken there under;(ii)any proceedings under the said Rules, Notifications, or orders pending at the commencement of these rules, or initiated after the commencement of these rules shall be continued and disposed of as so far as may be, in accordance with the provisions of these rules.
