Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242(3)] [Section 242] [Entire Act] Union of India - Subsection Section 242(3)(c) in The Dedicated Freight Corridor Railway General Rules, 2018 (c)upon entering the affected line the Loco pilot shall be hand signalled from a distance of not less than thirty meters from the place of obstruction.