Section 13(3) in The Organic Agricultural Produce Grading and Marking Rules, 2009
(3)Conditions where the authorisation status may be terminated include, but are not limited to:(a)Non-compliance with the authorisation criteria or the Organic Agricultural Produce Grading and Marking Rules by the Inspection and Certification Agency;(b)misuse of authorisation status;(c)failure to pay fees and charges on time;(d)failure to comply with any sanctions imposed.
