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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Sikkim - Subsection

Section 22(3)(h) in Sikkim Ecology Fund and Environment Cess Act, 2005

(h)the manner in which, and the authority to which appeals or revisions again by order passed under this Act may be preferred under Section 18;