Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Haryana - Subsection Section 137(1) in Punjab Jail Manual (1)The Factory Manager shall be responsible for the efficient management of the manufactory department and shall conduct all operations relating to the manufacture of articles in the Jail to the greatest possible advantage of the Government.]