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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(2)(f) in Telangana Survey and Boundaries Act, 1923

(f)regulate the furnishing of survey marks, labour and other matters necessary to surveys notified under this Act and the recovery of charges incidental thereto where they are recoverable;