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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(2)(xii) in Hyderabad Metropolitan Development Authority Act, 2008

(xii)the functioning and conduct of meetings and any other matters relating to the powers and functions of the Hyderabad Metropolitan Development Authority and the Executive Committee;