Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(d) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000 (d)by affixing it in some conspicuous place at the last known place of work or business or residence of person or employer; or
