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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(xi) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(xi)that he shall cause the licensed vehicle together with the animal or animals which draw it to be produced for inspection whenever required to do so by the licensing officer;