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Orissa High Court

Prasar Bharati Board Casting vs Goutam Ballav Mohanty And ..... ... on 27 July, 2022

Author: B.R. Sarangi

Bench: B.R. Sarangi

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P (C) No. 16222 of 2018

Prasar Bharati Board Casting           .....                                   Petitioner
Corporation of India and others
                                                            Mr. G. Mohanty, Sr. Panel,
                                                           Central Government Counsel
                                       Vs.
Goutam Ballav Mohanty and              .....                            Opposite Parties
another
                                                   Mr. D.K. Mohanty, Adv.[O.P.No.1]
              CORAM:
                  DR. JUSTICE B.R. SARANGI
                  MR. JUSTICE S.K. MISHRA

                                              ORDER

27.07.2022 Order No. This matter is taken up through hybrid mode.

16.

2. Mr. G. Mohanty, learned Senior Panel Central Government Counsel undertakes to produce the nature of work discharged by the Cameraman and also the Lightman on the next occasion by way of an affidavit.

3. List after four weeks. Affidavit be filed in the meantime.

(DR. B.R. SARANGI) JUDGE (S.K. MISHRA) JUDGE Ashok/Padma Page 1 of 1