Orissa High Court
Prasar Bharati Board Casting vs Goutam Ballav Mohanty And ..... ... on 27 July, 2022
Author: B.R. Sarangi
Bench: B.R. Sarangi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P (C) No. 16222 of 2018
Prasar Bharati Board Casting ..... Petitioner
Corporation of India and others
Mr. G. Mohanty, Sr. Panel,
Central Government Counsel
Vs.
Goutam Ballav Mohanty and ..... Opposite Parties
another
Mr. D.K. Mohanty, Adv.[O.P.No.1]
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE S.K. MISHRA
ORDER
27.07.2022 Order No. This matter is taken up through hybrid mode.
16.
2. Mr. G. Mohanty, learned Senior Panel Central Government Counsel undertakes to produce the nature of work discharged by the Cameraman and also the Lightman on the next occasion by way of an affidavit.
3. List after four weeks. Affidavit be filed in the meantime.
(DR. B.R. SARANGI) JUDGE (S.K. MISHRA) JUDGE Ashok/Padma Page 1 of 1