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[Cites 0, Cited by 34] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(72) in The Electricity Act, 2003

(72)“transmission lines" means all high pressure cables and overhead lines (not being an essential part of the distribution system of a licensee) transmitting electricity from a generating station to another generating station or a sub-station, together with any step-up and step-down transformers, switch-gear and other works necessary to and used for the control of such cables or overhead lines, and such buildings or part thereof as may be required to accommodate such transformers, switch-gear and other works;