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State of Uttarakhand - Section

Section 54 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

54. Authentication of the Orders and other Instruments of the Board.

- All proceedings of the Board shall be authenticated by the signature of the Chairman and the ex-officio Member- Secretary and all orders and other instruments issued by the Board shall be authenticated by the signature of the Managing Director or such other officer of the Board as may be authorized in this behalf by regulations.