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State of Uttarakhand - Section

Section 8 in Uttarakhand Protection of Cow Progeny Act, 2007

8. Registration of Cow progeny in Urban areas.

- [It shall be mandatory to obtain a registration certificate from Veterinary Officer appointed at Government veterinary hospital of the area for rearing of every cow progeny in the urban area. Technique and procedure to establish identity (sic of) such cow progeny shall be prescribed by State Government.] [Substituted by Uttarakhand Protection of Cow Progeny (Amendment) Act, 2015 (Act No. 15 of 2015)]