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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(2)(c) in Bihar Education Code, 1961

(c)Every such school shall have an attendance register, an admission register, a visitors' book, a record of transfer certificates received and issued and, where fees are charged, an account book, each of which must be kept in such form as the Education Department may prescribe.