Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Goa - Subsection Section 3(2)(f) in Goa Clinical Establishments (Registration and Regulation) Act, 2019 (f)One representative to be elected by Members of Association of Private Nursing Homes in the State of Goa. ...................... Member.