Gujarat High Court
Fortis Financial Services Ltd vs Gsl(India) on 9 July, 2012
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
Gujarat High Court Case Information System
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COMP/286/1999 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY
PETITION No. 286 of 1999
=====================================================
FORTIS FINANCIAL SERVICES LTD. -
Petitioner(s)
Versus
GSL(INDIA)
LTD. - Respondent(s)
=====================================================
Appearance :
MR
PC KAVINA for Petitioner(s) : 1,MR RAJNI H MEHTA for Petitioner(s) :
1,
NOTICE NOT RECD BACK for Respondent(s) :
1,
=====================================================
CORAM
:
HON'BLE
SMT. JUSTICE ABHILASHA KUMARI
Date
: 09/07/2012
ORAL
ORDER
The endorsement on the board indicates that the notice issued to the respondent has not been received back,either served or unserved. The Registry to await service of notice upon the said respondent. List the matter on 24-7-2012.
(Smt.Abhilasha Kumari,J) arg Top