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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(25)(iv) in The Orissa Land Reforms Act, 1960

(iv)a corresponding new Bank with the meaning of the Banking Companies (Acquisition and Transfer of Undertakings) Act 1970 (Act 5 Of 1970);