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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(8)(b) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

(b)where the amount has been deposited in accordance with sub-section (2) thereof, be granted in favour of all the co-tenants, jointly].