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State of Uttar Pradesh - Section

Section 7 in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020

7. Deployment of the Force for providing services to private Establishments

Subject to any general directions which may be issued by the State Government, it shall be lawful for the Director General of Police, on a request received from authorized person of a private industrial establishment or any other establishment in the private sector to direct the members of the Force to provide services under this Act to such establishment in such manner and on payment of such fee as may be prescribed.