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[Cites 0, Cited by 0] [Section 20(20)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(20)(j) in Delhi Electricity Regulatory Commission (State Grid Code) Regulations, 2008

(j)Other Charges: The operation and maintenance charges of the transmission line details to be indicated, 220 kV/400 kV feeder bay (nos. of bays and location of grid substation to be indicated), 220 kV/400 kV switching station (details of bays etc. to be indicated) shall be governed by applicable provisions of the Act, Regulations, Codes, and Orders of the Commission.