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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(4)(i) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(i)On payment of Rs.10, 000/- (Rupees Ten thousand) as security deposit by the student. If the student submits the required documents within a period of three working days, the remaining amount of the security deposit shall, after deducting Rs. 500/- (Rupees Five hundred) towards the administrative expenditure, be refunded,