Calcutta High Court
Chandra Prakash Agarwal vs Bhagirath Agarwal & Anothers on 25 November, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-2
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
GA 3393of 2016
With
CS 283 of 2001
CHANDRA PRAKASH AGARWAL
-Vs-
BHAGIRATH AGARWAL & ANOTHERS
Appearance
Mr V. Raja Rao, Adv.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date: November 25, 2016.
The Court:- The matter is released on my personal ground.
Urgent certified website copies of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(SANJIB BANERJEE, J.) G.S. Das