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Calcutta High Court

Chandra Prakash Agarwal vs Bhagirath Agarwal & Anothers on 25 November, 2016

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

OD-2

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION


                                GA 3393of 2016
                                     With
                                CS 283 of 2001

                        CHANDRA PRAKASH AGARWAL
                                   -Vs-
                      BHAGIRATH AGARWAL & ANOTHERS

                                                                 Appearance
                                                           Mr V. Raja Rao, Adv.




BEFORE:

The Hon'ble JUSTICE SANJIB BANERJEE

Date: November 25, 2016.

The Court:- The matter is released on my personal ground.

Urgent certified website copies of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.

(SANJIB BANERJEE, J.) G.S. Das