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[Cites 0, Cited by 0] [Section 353(2)] [Section 353] [Entire Act]

State of Odisha - Subsection

Section 353(2)(a) in The Orissa Municipal Corporation Act, 2003

(a)cause any act or suffer to percolate or drain into or thereupon anything, whereby the water therein may be in any way fouled or polluted or its quality altered; or