Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Contempt of Courts (Patna High Court) Rules 1. (i)These Rules shall be called the Contempt of Courts (Patna High Court) Rules.(ii)They come into force on the date of their publication in the Official Gazette.
