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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(u) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(u)"Vehicle" means any mode by which mineral/minerals or its products are transported front the place of raising or from one place to another, excluding railway wagons, aerial ropeway, conveyor belt;