Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Haryana - Subsection Section 34(c) in The Haryana New Mandi Townships Building Rules, 1967 (c)That the total width of openings at any level about the ground floor in any such wall shall not exceed ¾th the total lengths of the wall at the level.
