Andhra Pradesh High Court - Amravati
N.Jalandar, Chittoor Dist 3 Others vs E.O., Ttd, Chittoor Dist 3 Others on 21 April, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE NO: W.P Nos. 14968 of 2021 & W P No. 33031 of 2017
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
12 21.04.2022 Dr. KMR, J
Learned counsel for the petitioner is present and
ready to argue the matter. But the respondents counsel is
not present and also informed to the petitioner's counsel that due to his personal inconvenience, he is unable to attend the Court at 2.15 PM.
At request of both the counsels, post the matters on 28.04.2022.
___________ Dr. KMR,J Gvl